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[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

State of Uttarakhand - Subsection

Section 12(3)(c) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(c)The Block Education Officer shall also prepare the ward wise list of the existing schools as defined under sub-clauses (iii) and (iv) of clause (n) of section 2.