Supreme Court - Daily Orders
Veena Singh vs The District Registrar/ Additional ... on 9 December, 2021
Bench: D.Y. Chandrachud, Surya Kant, Vikram Nath
1
ITEM NO.5 COURT NO.4 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).12687/2019
(Arising out of impugned final judgment and order dated 31-05-2018
in WC No. 24928/2012 passed by the High Court of Judicature at
Allahabad)
VEENA SINGH Petitioner(s)
VERSUS
THE DISTRICT REGISTRAR/
ADDITIONAL COLLECTOR (F/R) & ANR. Respondent(s)
(WITH IA No. 93573/2021 - APPLICATION FOR SUBSTITUTION, IA No.
73769/2019 - CONDONATION OF DELAY IN FILING, IA No. 73772/2019 -
EXEMPTION FROM FILING O.T., IA No. 5232/2020 - EXEMPTION FROM
FILING O.T., IA No. 121095/2019 - EXEMPTION FROM FILING O.T., IA
No. 118173/2019 - EXEMPTION FROM FILING O.T., IA No. 108270/2019 -
EXEMPTION FROM FILING O.T., IA No. 93574/2021 - EXEMPTION FROM
FILING O.T., IA No. 104263/2019 – INTERVENTION/IMPLEADMENT, IA No.
73776/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES, IA No. 5231/2020 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No. 118170/2019 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Date : 09-12-2021 This petition was called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE VIKRAM NATH
For Petitioner(s) Mr. Pradeep Kant, Sr. Adv.
Mr. Divyanshu Sahay, Adv.
Mr. Rohit Kumar Singh, AOR
Mr. Piyush Agarwal, Adv.
For Respondent(s) Mr. V.K. Shukla, Sr. Adv.
Mr. Priydershi Vashishtha, Adv.
Ms. Parul Shukla, AOR
Signature Not Verified
Mr. Pradeep Kumar Yadav, Adv.
Mr. Vishal Thakre, Adv.
Digitally signed by
Sanjay Kumar
Date: 2021.12.09
17:18:00 IST
Reason: Mr. H.S. Sachdeva, Adv.
Mr. Sanjeev Malhotra, AOR
2
UPON hearing the counsel the Court made the following
O R D E R
1 Application for substitution is allowed in order to provide a representation to the estate of the deceased.
2 List the Special Leave Petition on 1 February 2022.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR)
AR-CUM-PS COURT MASTER