Section 4(1)(a) in Rajasthan Nurses, Midwives, Health Visitors and Auxiliary Nurse-Midwives Registration Act, 1964

[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

(a)ex-officio members:

(i)the Director of Medical and Health Services, Rajasthan State;

(ii)[ the Additional Director of Medical and Health Services, Rajasthan Jaipur;] [Substituted by Rajasthan 3 of 1986 (3-9-1985)]

(iii)the Medical Superintendent, Sawai Mansingh Hospital, Jaipur;

(iv)[ the State Family Welfare Officer, Rajasthan, Jaipur;] [Substituted by Rajasthan 3 of 1986 (3-9-1985)]

(v)the Chief Nursing Superintendent of the State Nursing Services, Rajasthan State;

(vi)the Matron or the Nursing Superintendent, whoever is incharge of the Nurses Training, Mahatma Gandhi Hospital, Jodhpur;

(vii)the Matron or the Nursing Superintendent, whoever is incharge of the Nursing Training at Sawai Mansingh Hospital, Jaipur; ,

(viii)the Matron or the Nursing Superintendent, whoever is incharge of Nurses Training, P.B. M. Women's Hospital, Bikaner, and

(ix)the Matron or the Nursing Superintendent, whoever is incharge of Nurses Training General Hospital, Udaipur.

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