Telangana High Court
Dr. Murthuza Ali vs The State Of Telangana on 6 August, 2025
THE HONOURABLE SRI JUSTICE VAKITI
RAMAKRISHNA REDDY
WRIT PETITION No.44891 of 2018
ORDER:
Learned Counsel Mr. Murram Kham representing Sri V. Ravichandran, learned counsel for the petitioner seeks permission to withdraw the writ petition and made an endorsement to that effect on the court bundle.
2. Permission is accorded.
3. In view of the above submissions, the writ petition is dismissed as withdrawn. There shall be no order as to costs.
Miscellaneous petitions, if any, pending in this Writ Petition shall stand closed.
_____________________ JUSTICE VAKITI RAMAKRISHNA REDDY Date: 06.08.2025