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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(1)(ii) in The Rajasthan Civil Services (Commutation of Pension) Rules, 1981

(ii)in Chapter IV, on the date on which the medical.authority signs the medical report in Part III of Form 4;