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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(3) in U.P. Industries (Directorate of Handloom and Textiles) Service Rules, 1993

(3)The Selection Committee shall consider the cases of candidates on the basis of the records referred to in sub-rule (2) and, if it considers necessary, it may interview the candidates also.