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State of Karnataka - Section

Section 10 in The Karnataka State Civil Services (Regulation of transfer of staff of Department of Collegiate Education) Act, 2012

10. Regulation of deputation.

- In unavoidable circumstances where deputation from one Office or Government First Grade College to the Department of Collegiate Education to another Office or Government First Grade College of the Department of Collegiate Education becomes absolutely necessary, then such deputation of teaching or non-teaching staff shall be made within the same zone.