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State of Chattisgarh - Section

Section 16 in Chhattisgarh State Upcharyagriha Tatha Rogopchar Sambandhi Sthapanaye Anugyapan Niyam, 2013

16. Participation in National/State Public Health Programmes.

- Every Clinical Establishment shall participate in all National/State Public Heath Programmes subject to such guidelines which the Directorate of Health Services may issue in this regard from time to time. Participation under various schemes of National/State Government shall be voluntary. Statistical reports of National or State Programmes/Schemes like-Delivery, Casearean Section Operation, Immunization, Sterilization operation under Family welfare, Cataract, Sickle Cell etc. shall be produced before the Chief Medical and Health Officer of the concerned District when demanded.