Section 105(1)(c) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

[Cites 0, Cited by 0] [Section 105(1)] [Section 105] [Entire Act]

(c)all property vested in the Panchayat Samiti or Zila Parishad shall, until it is reconstituted, vest in the Government.

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