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[Cites 0, Cited by 0] [Section 21S] [Entire Act]

State of Jharkhand - Subsection

Section 21S(3) in Jharkhand Co-operative Societies Rules, 2008

(3)The voting shall be by secret ballot. The voter shall put a cross mark (X) on the symbol of the candidate for whom he casts his vote and thereafter he shall put the ballot paper into ballot box.