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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(2) in Punjab Tissue Culture Based Seed Potato Act, 2020

(2)In particular and without prejudice to the generality of the foregoing power, such rules may provide, for all or any of the following matters, namely:-
(a)the functions of the committee referred in section 3 of this Act; and
(b)any other matter, which is to be or may be prescribed, under this Act.