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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(3) in Tamil Nadu Nuclear Installations (Regulation of Buildings and Use of Land) Act, 1978

(3)The Government may stay the operation of any such order, decision or direction pending the exercise of their power under sub-section (1) in respect thereof.