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State of Madhya Pradesh - Section

Section 99 in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

99. Gradation list.

- A gradation list shall be maintained for the service in which shall be arranged in order of seniority the names of the members of the service holding the posts in that service :Provided that a separate gradation list shall be maintained for each branch or group of posts of the service.