Section 3(2)(b) in Terminal Tax on Railway Passengers Act, 1956

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Union of India - Subsection

Section 3(2)(b) in Terminal Tax on Railway Passengers Act, 1956

(b)in respect of short-distance passengers and long-distance passengers; provided that the rate in respect of short-distance passengers shall be always lower than that in respect of long-distance passengers.

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Union of India - Subsection

Section 3(2)(b) in Terminal Tax on Railway Passengers Act, 1956