Section 25 in The Narcotic Drugs And Psychotropic Substances Rules, 1985
25. Adjustment of cultivators' account and recovery of dues from the cultivators.
- The accounts of the cultivators for a particular crop year shall be adjusted by the District Opium Officer at the time of issuing of licences for the subsequent crop year and any balance that may remain due from the cultivators shall be recovered and any amount due to them be paid.
