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State of Tamilnadu - Section

Section 2 in Tamil Nadu Municipal Medical Service Rules, 1970

2. Appointment.

- Appointment to all the categories shall be made by direct recruitment only:Provided that for appointment of [Categories 9(i), 9(ii), 9(iii), 9(iv), and 9(v), preference shall be given to Nursing Orderlies of Municipal Councils.] [Substituted by SRO-A-283/81, RD & LA, dated the 22nd August 1981.]