Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 18 in The Railway Protection Force Act, 1957 18. Application of Act 22 of 1922 to members of the Force.— The Police (Incitement to Disaffection) Act, 1922 shall apply to members of the Force as it applies to members of a police force.
