Section 417A(2)(a) in The M.P. Municipal Corporation Act, 1956

[Cites 0, Cited by 0] [Section 417A(2)] [Section 417A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 417A(2)(a) in The M.P. Municipal Corporation Act, 1956

(a)to produce any record, correspondence, plan or document which is in his possession or under his control or which is recorded or filed in his office or in the office of any officer or servant of the Corporation; or

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State of Madhya Pradesh - Subsection

Section 417A(2)(a) in The M.P. Municipal Corporation Act, 1956