Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 8] [Entire Act] State of Kerala - Subsection Section 8(1) in Kerala Sports Act, 2000 (1)The State Sports Council shall transact its business through re-populations passed in such manner and in accordance with such procedure, as may be prescribed.
