Section 27(1) in Haryana Air (Prevention and Control of Pollution) Rules, 1983
(1)The annual report giving a true and full account of the activities of the Board during the previous financial year and containing the particulars specified in the Form XI shall be submitted to the Government by the 15th May, each year.[Form I] [Form-I substituted vide Notification No. 16/3/2001-Env.-iii. the 17th April, 2002.][See Rule 15(I) I]Common Application form for ConsentFrom______________________________________________________ToMember Secretary,Haryana State Pollution Control Board,Chandigarh.Sir,I/We hereby apply for consent/authorization for the year ___________ to ___________.
