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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(1)(c) in Sree Chitra Tirunal Institute For Medical Sciences And Technology, Trivandrum, Act, 1980

(c)the manner of constituting the Governing Body and standing and ad hoc committees under section 10, the term of office of and the manner of filling vacancies among, the members of the Governing Body and standing and ad hoc committees;