Andhra Pradesh High Court - Amravati
T. Subbarami Reddy vs Duggandla Rami Reddy Died on 14 July, 2021
HIGH COURT OF ANDHRA PRADESH:: AT AMARAVATI MAIN CASE NO.: S.A.No.76 of 2021 PROCEEDING SHEET Sl. Date ORDER OFFICE No. NOTE
5. 14.07.2021 MVR,J Tr. to I-O folder before corrections if any.
Pl.verify.
To file proof of service memo, list on 22.07.2021.
______ MVR,J Pab