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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(21) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(21)"qualified Nursing staff or paramedical or allied-medical staff" means any such professional who possesses a degree, diploma or certificate in respective course of at least two years duration, conferred by any University established by law or any other institution recognized by the Department in this behalf;