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State of West Bengal - Section

Section 136 in Police Regulations, Calcutta, 1968

136. Arrest of criminals believed to operate in bordering West Bengal Police Stations. - Station officers shall inform by telephone the bordering West Bengal police stations of the arrest of a criminal concerned in an important Calcutta case or series of cases who is reasonably suspected to have operated in the bordering police stations or is a resident therein or has associated there.

The West Bengal Police shall similarly send intimation to the Calcutta Police.