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Delhi High Court - Orders

Coal India Sc St Employee Association vs Union Of India And Ors on 16 January, 2026

Author: Tushar Rao Gedela

Bench: Tushar Rao Gedela

              $~ SB-5
              *         IN THE HIGH COURT OF DELHI AT NEW DELHI
              +         W.P.(C) 6031/2024
                        COAL INDIA SC ST EMPLOYEE ASSOCIATION        .....Petitioner
                                      Through: Ms. K.M. Madhu and Mr. Aryan Shah,
                                               Advocates.

                                                      versus

                        UNION OF INDIA AND ORS.                     .....Respondents
                                      Through: Ms. Nidhi Raman, CGSC with Mr.
                                               Nikunj Bindai, Advocate for R-1.
                                               Ms. Richa Kapoor, Mr. Kunal Anand
                                               and Ms. Shisham Pradhan, Advocates
                                               for R-2 and 3.

                        CORAM:
                        HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                                      ORDER
              %                                       16.01.2026
                        List on 20.02.2026.



                                                                                         TUSHAR RAO GEDELA, J
              JANUARY 16, 2026
              yrj




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/01/2026 at 20:34:28