Delhi High Court - Orders
Coal India Sc St Employee Association vs Union Of India And Ors on 16 January, 2026
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~ SB-5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6031/2024
COAL INDIA SC ST EMPLOYEE ASSOCIATION .....Petitioner
Through: Ms. K.M. Madhu and Mr. Aryan Shah,
Advocates.
versus
UNION OF INDIA AND ORS. .....Respondents
Through: Ms. Nidhi Raman, CGSC with Mr.
Nikunj Bindai, Advocate for R-1.
Ms. Richa Kapoor, Mr. Kunal Anand
and Ms. Shisham Pradhan, Advocates
for R-2 and 3.
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 16.01.2026
List on 20.02.2026.
TUSHAR RAO GEDELA, J
JANUARY 16, 2026
yrj
This is a digitally signed order.
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