Section 7(2)(b) in The Oilfields (Regulation And Development) Act, 1948

[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(b) in The Oilfields (Regulation And Development) Act, 1948

(b)for the payment of compensation by the party who would be benefited by the proposed modification or alteration to the party whose rights under the existing lease would thereby be adversely affected; and

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Union of India - Subsection

Section 7(2)(b) in The Oilfields (Regulation And Development) Act, 1948