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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(v) in Rajasthan Right to Information Act, 2000

(v)information the disclosure of which would prejudicially affect the GovernmentÂ’s ability to manage the economy or the legitimate economic and commercial interests of a public authority; or would cause unfair gain or loss to any individual or organisation;