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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(9) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016

(9)Whenever the open access contract demand and/or stand by and start up supply contract demand are over & above the HT supply contract demand, supply voltage for an open access customer shall be determined on the basis of HT supply contract demand plus open access contract demand and/or stand by & start up supply contract demand.