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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(3) in The U. P. Opium Smoking Act, 1934

(3)Such register shall be closed on a date to be fixed and notified in the Official Gazette by the State Government and subject to such executions as the State Government may by notification prescribe, no fresh entry shall be made therein after such date.