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Delhi High Court - Orders

Ms. Anupama Sharma vs Shri Sanjay Sharma on 4 September, 2023

Author: Suresh Kumar Kait

Bench: Suresh Kumar Kait, Neena Bansal Krishna

                                    $~20
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           MAT.APP.(F.C.) 142/2022, CM APPL. 40408/2022,
                                                CM APPL. 40409/2022, CM APPL. 2492/2023
                                                MS. ANUPAMA SHARMA                                                                ..... Appellant
                                                              Through:                                        Appearance not given.
                                                              versus
                                                SHRI SANJAY SHARMA                                                                ..... Respondent
                                                                                      Through:                Appearance not given.

                                                CORAM:
                                                HON'BLE MR. JUSTICE SURESH KUMAR KAIT
                                                HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
                                                                                      ORDER

% 04.09.2023

1. It is already 05:00 P.M.

2. Renotify on 16.11.2023.

SURESH KUMAR KAIT, J NEENA BANSAL KRISHNA, J SEPTEMBER 4, 2023/va This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 16:05:21