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Bombay High Court

Paypal Payments Private Limited vs Assistant Commissioner Of Income Tax on 24 April, 2024

Author: Neela Gokhale

Bench: K. R. Shriram, Neela Gokhale

                                                               1/1                          P1-oswpl-30944-2023.doc



                                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                 ORDINARY ORIGINAL CIVIL JURISDICTION

                                                   WRIT PETITION (L) NO. 30944 OF 2023

                                PayPal Payments Private Limited                          ...Petitioner
                                      Versus
                                The Assistant Commissioner of Income Tax &
                                Ors.                                                     ...Respondents


                                Mr. Jehangir Mistri a/w Rubal Bansal Maini, Mr. Anuj Jhaveri, Mr.
                                Mihir Modi & Ms. Ritisha Choudhary for Petitioner.


                                                          CORAM:     K. R. SHRIRAM &
                                                                     DR. NEELA GOKHALE, JJ.

DATED: 24th April 2024 PC :

1. Mentioned. Not on board. Taken on board.
2. The ad-interim stay granted earlier to continue till 30 th June 2024.
3. Stand over to 24th June 2024.

(DR. NEELA GOKHALE, J.) (K. R. SHRIRAM, J.) Digitally signed by GITALAXMI GITALAXMI KRISHNA KRISHNA KOTAWADEKAR KOTAWADEKAR Date:

2024.04.26 11:06:12 +0545 Gitalaxmi ::: Uploaded on - 26/04/2024 ::: Downloaded on - 12/05/2024 06:17:50 :::