Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Kerala - Subsection

Section 12(2) in The SreeNarayanaGuru Open University Act, 2021

(2)The Vice-Chancellor shall be the ex-officio Member Secretary of the Senate of the University and the ex-officio Chairman of the Syndicate, the Academic Council, the Finance Council and the Cyber Council.