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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Rajasthan - Subsection

Section 36(4) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2002

(4)The target groups will include juveniles or children who have either left special homes or children's homes.(5; The key components of the model include setting up of temporary homes for a group of youths, who can be encouraged to learn a trade and contribute towards the rent as well as the running of the home.