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[Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(4)(v) in THE ANDHRA PRADESH ANIMAL FEED (REGULATION OF MANUFACTURE, QUALITY CONTROL, SALE AND DISTRIBUTION) ACT, 2020

(v)to take such other steps as may be prescribed that are connected with or incidental to the aforesaid matters.