Delhi High Court - Orders
Theme Engineering Services Pvt. Ltd vs National Highways Authority Of India on 16 December, 2025
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 765/2025, CM APPL. 79163/2025, CM APPL. 79164/2025 & CM
APPL. 79165/2025
THEME ENGINEERING SERVICES PVT. LTD .....Appellant
Through: Mr.Jayant Mehta, Sr.Adv with
Ms.Nandadevi Deka, Mr.Arunabha
Ganguly, Mr.Shashwat Pratyush and
Mr.Shubhra Sharma, Advs.
versus
NATIONAL HIGHWAYS AUTHORITY OF INDIA .....Respondent
Through: Mr.Ankur Mittal, CGSC, Mr.Abhay
Gupta and Mr.Ankur Saboo, Advs for
UoI.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 16.12.2025
1. List on 22.12.2025, to enable the learned counsel for the respondent-NHAI to complete his instructions.
2. Let the matter be placed 'High on Board'.
DEVENDRA KUMAR UPADHYAYA, CJ TUSHAR RAO GEDELA, J DECEMBER 16, 2025/MJ This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/12/2025 at 20:51:52