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Allahabad High Court

Smt. Santoshi Dubey & Others vs State Of U.P. & Others on 2 July, 2010

Bench: Imtiyaz Murtaza, Naheed Ara Moonis

Court No. - 42

Case :- CRIMINAL MISC. WRIT PETITION No. - 11584 of 2010
Petitioner :- Smt. Santoshi Dubey & Others

Respondent :- State Of U.P. & Others

Petitioner Counsel :- B.N. Singh,SushiI Singh
Respondent Counsel :- Govt. Advocate

Hon'ble Imtiyaz Murtaza,J.

Hon'ble Naheed Ara Moonis.J. The victim is not yet recovered. No ground for interference. Petition is dismissed. Order Date :- 2.7.2010 Mustaqeem.