Allahabad High Court
Smt. Santoshi Dubey & Others vs State Of U.P. & Others on 2 July, 2010
Bench: Imtiyaz Murtaza, Naheed Ara Moonis
Court No. - 42 Case :- CRIMINAL MISC. WRIT PETITION No. - 11584 of 2010 Petitioner :- Smt. Santoshi Dubey & Others Respondent :- State Of U.P. & Others Petitioner Counsel :- B.N. Singh,SushiI Singh Respondent Counsel :- Govt. Advocate Hon'ble Imtiyaz Murtaza,J.
Hon'ble Naheed Ara Moonis.J. The victim is not yet recovered. No ground for interference. Petition is dismissed. Order Date :- 2.7.2010 Mustaqeem.