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State of Gujarat - Section

Section 24 in First Statutes of the Rai University

24. Convocation.

(1)Certificates, Degrees and Diplomas shall be conferred by the University only on successful completion of the academic requirements for a given program.
(2)Convocation for conferring its degrees, diplomas, and other academic distinctions may be held by the University as the Board of Management may fix.
(3)A special Convocation to award Honorary Degrees/Academic distinctions to distinguished persons may be held by the University with the prior approval of the President.
(4)The Board of Management shall frame Regulations relating to the format of the Degree and Diploma, Documents, Certificates and Citations, their text, issuance of these documents in absentia, duplicate degree and procedure for holding convocation.
(5)Where the University does not find it convenient to hold the convocation in accordance with Statutes, the degrees diplomas and other academic distinctions may be handed over personally or dispatched to the candidates concerned by registered post.