Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(k) in Telangana Transplantation of Human Organs Act, 1995 (k)"notification" means a notification published in the [Telangana] [Substituted by G.O.Ms.No.34, Health, Medical & Family Welfare (D1) Department, dated 25.05.2016.] Gazette;
