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[Cites 0, Cited by 0] [Section 356] [Entire Act]

State of Rajasthan - Subsection

Section 356(1) in Rajasthan Panchayati Raj Rules, 1996

(1)Cash awards may be granted to best Panchayati Raj Institutions on the basis of their performance regarding raising tax and non-tax revenues, achievement of physical targets under 20 Point Programme, Poverty Alleviation and Employment Generation Programme, people's participation in Community works and such other parameters of work and service as may be laid down by the State Level Committee for the purpose.