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[Cites 0, Cited by 0] [Section 33AC(4)] [Section 33AC] [Entire Act]

Union of India - Subsection

Section 33AC(4)(b) in The Income Tax Act, 1961

(b)[ "new ship" shall have the same meaning as in clause (ii) of sub-section (2) of section 32AB.] [Inserted by Act 36 of 1989, Section 5 (w.e.f. 1.4.1990).]