Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(7)] [Section 3] [Entire Act] State of Uttarakhand - Subsection Section 3(7)(iv) in Uttaranchal Value Added Tax Act, 2005 (iv)in case of dealers engaged in any other business Rs. 5 lacs: