Delhi High Court - Orders
M/S Nihalsons Real Estate Developers vs M/S. Wave Megacity Center Pvt. Ltd on 22 May, 2025
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~O-1 and O-2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 61/2025
M/S NIHALSONS REAL ESTATE DEVELOPERS .....Petitioner
Through: Mr. Shantnu Aggarwal, Adv.
versus
M/S. WAVE MEGACITY CENTER PVT. LTD .....Respondent
Through: Mr. Arjun Nanda and Ms. Sandali
Sharma, Advs.
O-2
+ ARB.P. 62/2025
M/S. NIHALSONS REAL ESTATE DEVELOPERS .....Petitioner
Through: Mr. Shantnu Aggarwal, Adv.
versus
M/S. WAVE ONE PVT. LTD. .....Respondent
Through: Ms. Amrita Sarkar, Mr. Ashish Kr.
Singh and Mr. Gaurav, Advs.
Mr. Sumeher Bajaj, Adv.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 22.05.2025
1. The Hon'ble Judge is on leave today.
2 List on 18.07.2025.
BY ORDER
COURT MASTER
MAY 22, 2025/DPA/P
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