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Delhi High Court - Orders

M/S Nihalsons Real Estate Developers vs M/S. Wave Megacity Center Pvt. Ltd on 22 May, 2025

Author: Purushaindra Kumar Kaurav

Bench: Purushaindra Kumar Kaurav

                          $~O-1 and O-2
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         ARB.P. 61/2025
                                    M/S NIHALSONS REAL ESTATE DEVELOPERS                                                    .....Petitioner
                                                                  Through:            Mr. Shantnu Aggarwal, Adv.
                                                                  versus
                                    M/S. WAVE MEGACITY CENTER PVT. LTD        .....Respondent
                                                 Through: Mr. Arjun Nanda and Ms. Sandali
                                                          Sharma, Advs.
                          O-2
                          +         ARB.P. 62/2025
                                    M/S. NIHALSONS REAL ESTATE DEVELOPERS                                                   .....Petitioner
                                                                  Through:            Mr. Shantnu Aggarwal, Adv.

                                                                  versus

                                    M/S. WAVE ONE PVT. LTD.                                                                .....Respondent
                                                                  Through:            Ms. Amrita Sarkar, Mr. Ashish Kr.
                                                                                      Singh and Mr. Gaurav, Advs.
                                                                                      Mr. Sumeher Bajaj, Adv.
                          CORAM:
                          HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
                                                                  ORDER
                          %                                       22.05.2025
                          1.        The Hon'ble Judge is on leave today.
                          2         List on 18.07.2025.
                                                                                                                      BY ORDER

                                                                                                                  COURT MASTER
                          MAY 22, 2025/DPA/P

Click here to check corrigendum, if any This is a digitally signed order.

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