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[Cites 0, Cited by 4] [Entire Act]

State of Kerala - Section

Section 32 in Sree Sankaracharya University of Sanskrit Act, 1994

32. Reservation of appointment.

- In making appointments by direct recruitment to all teaching and non-teaching posts under the University, the University shall mutatis mutandis observe the relevant reservation rules of the Kerala State and Subordinate Service Rules, 1958, as amended from time to time.