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State of Jammu-Kashmir - Section

Section 28 in Jammu and Kashmir Compensatory Afforestation Fund Rules, 2018

28. Preparation of budget of State Authority.

- The State Authority shall prepare its budget for the next financial year showing the estimated receipts and expenditure of State Authority in Form-A based on the annual plan of operation prepared by the Executive Committee and approved by the Steering Committee for the next financial year, showing the estimated receipts and expenditure of the State Authority.