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[Cites 0, Cited by 0] [Section 354] [Entire Act]

State of Rajasthan - Subsection

Section 354(c) in Rajasthan Land Revenue (Land Records) Rules, 1957

(c)Before starting the inspection of the village map in use, the inspecting officer should try to find out whether cultivation in the village had fully developed at the time of its preparation, or whether there has since been an extension of cultivation on account of the breaking up of waste land on a large scale.