Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 16] [Entire Act] State of Kerala - Subsection Section 16(1) in The Kerala General Sales Tax Act, 1963 (1)The tax under this Act shall be assessed, levied and collected in such manner as may be prescribed.
