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[Cites 0, Cited by 0] [Section 49D(5)] [Section 49D] [Entire Act]

State of Andhra Pradesh - Subsection

Section 49D(5)(a) in Indian Electricity (Andhra Pradesh Amendment) Act, 2000

(a)Subject to the other provisions of this Act, the jurisdiction powers and authority of the Special Court may be exercised by Benches thereof, one comprising of the Chairman, a Judicial Member and a Technical member and the other comprising of a Judicial Member and a Technical member.