Karnataka High Court
P Somasundaram vs Smt Devaki Srinivasan on 4 February, 2014
Bench: K.L.Manjunath, Ravi Malimath
1
IN THE HIGH COURT OF KARNATAKA AT BANGALORE
DATED THIS THE 4th DAY OF FEBRUARY 2014
PRESENT
THE HON'BLE MR.JUSTICE K.L.MANJUNATH
AND
THE HON'BLE MR.JUSTICE RAVI MALIMATH
REGULAR FIRST APPEAL NO.1354 OF 2008 (PAR)
BETWEEN:
P.Somasundaram,
Aged about 61 years,
S/o. Late Pechimuthu,
No.997, 23rd Main,
4th T Block, Jayanagar,
Bangalore - 560 041 ... APPELLANT
(By Sri.C.V.Nagesh, Advocate and
Shri.K.R.Lankesh, Advocate (absent))
AND:
1. Smt.Devaki Srinivasan,
D/o.Late S.Pechimuthu
Aged about 65 years,
2
No.404, 38th 'A' Cross,
26th Main, IX Block,
Jayanagar,
Bangalore - 560 069
2. Sri.Jaganmohan P
Aged about 59 years,
S/o. Late Sri.Pechimuthu,
Flat No.4, Building No.20,
Model Town, Ganganagiri,
Cooperative Housing Society Ltd.,
Layout Mahakali Caves Road,
Andheri East,
Mumbai - 400 093
3. Smt. Bhanumathi Panchaksharam,
Aged about 57 years,
D/o. Late Sri.Pechimuthu,
No.997, Upstairs, 23rd Main,
37th Cross, 4th T Block,
Jayanagar, Bangalore - 560 041
4. Sri.Kulashekharan,
Aged about 68 years,
S/o. Late Sri.Pechimuthu,
No.2514, 17th Main Road,
26th Cross, BSK II Stage,
Bangalore - 560 070
5. Sri.P. Jayakumar,
Aged about 60 years,
Son of Late S.Pechimuthu,
Flat No.700, 7th Floor,
Shivam Apartments,
Military Road, Marol
Andheri (East),
3
Mumbai - 400 059
6. Smt. Uma Manohar
Aged about 55 years,
D/o. Late S.Pechimuthu,
No.12, Flot No.9,
2nd Floor, Gangangiri Coope,
Housing Society Ltd.,
(Model Town)
Mahakali Caves Road,
Andheri East,
Mumbai - 400 093
7. Sri.Senthil Kumar. P,
Aged about 56 years,
S/o. Late. S. Pechimuthu,
12, Kilhampton Aveue,
Mabelreign, Harare,
Zimbabwe / Africa ...RESPONDENTS
(By Sri. D.L.Jagadeesh, for R1 to R7, Advocate)
*****
This RFA filed under Section-96 of the CPC
against the judgment and decree dated 05.08.2008
passed in O.S. No.766/1997 on the file of the XXII
Additional City Civil Judge, Bangalore, partly decreeing
the suit for partition and separate possession and
mesne profits.
4
This RFA coming on for this day, K.L.Manjunath
J., delivered the following:-
JUDGMENT
The appellant counsel is continuously absent. He was also not present yesterday, and so also today. In the circumstance, the appeal is dismissed for non-
prosecution.
Sd/-
JUDGE Sd/-
JUDGE JJ