Section 12(1) in Statutes of the Jodhpur National University, Jodhpur, 2010
(1)There shall be a Board of Studies for each School, comprising of such number of members as the President may, in consultation with the Chairperson, nominate from time to time, including the following, namely :-(a)The Director of a School (or where there is no Director, the Principal of the School);(b)The Dean of the Faculty of which the School is a part;(c)A teacher of the School, nominated by the President;(d)An associate Professor and an Assistant Professor of the School, nominated by the President; and(e)Not less than two experts from outside the University, to be nominated by the President in consultation with the Chairperson.
