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Union of India - Section

Section 28 in The Semiconductor Integrated Circuits Layout-Design Rules, 2001

28. Correction and amendment of application

.-An applicant for registration of a layout-design, may, whether before or after acceptance of his application but before the registration of the layout-design apply on Form LD-6 accompanied by prescribed fee for the correction of any error in or in connection with his application or any amendment of his application.